• Case Laws of Supreme Court since 1950 on all subjects of Law
• Case Laws of All High Courts of India including ( Federal Court, Lahore, Nagpur, Oudh, Peshawar, Privy Council, Rangoon & Sindh High Court)
• Orders of over 32 Tribunals & Commissions (CEGAT, SAT, ITAT, MRTP, DRAT, CLB, NCDRC, etc.)
• Central Bare Acts
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• Committee Reports
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• Manupatra E-Books, Articles, Cause List, Court Calendars, Legal Dictionary, Maxim

• Case Laws of Supreme Court & All High Courts
• Case laws of other Courts ( Federal Court, Lahore, Nagpur, Oudh, Peshawar, Privy Council, Rangoon & Sindh High Court)
• Tribunals & Commissions (CEGAT, SAT, ITAT, MRTP, DRAT, CLB, NCDRC, etc.)
• Taxation Case Laws of  Supreme Court, High Courts & ITAT
• Information on Arbitration, Anti-Dumping, WTO, Power & Energy, Mines & Minerals
• Information on Forex & Banking, Capital Market, Corporate Laws, Competition Laws
• Information on Employment Laws, Insurance, Labour & Industrial & Service
• Information on Intellectual Property Rights, Cyber & IT Laws, Media & Communication
• Information on Human Rights, Foreign Trade Policy, Indian Industrial Policy & Procedures, Environment
• Information on Direct & Indirect Taxation, VAT, sales Tax, Compliance Almanac
• Circulars & Notifications
• Central Bare Acts
• State Bare Acts
• Rules & Regulation
• Ordinances & Bills In Parliament
• Committee Reports
• Commentary
• Forms, Draft Agreements, Deeds etc.
• Stamp Duty, Court Fees, Courts Rules, Suit Valuation & Court Forms
• Statutory Forms
• Manupatra E-Books
• Articles
• Complimentary Services (Cause List, Court Calendars, Legal Dictionary, Maxim)

*This is not available as a standalone module. You may add this module to your existing plan.

Notification & Circulars of Central Government

State Notifications issued by state departments of various state governments

• Case Laws of Supreme Court since 1950 on all subjects of Law
• Case Laws of All High Courts of India including ( Federal Court, Lahore, Nagpur, Oudh, Peshawar, Privy Council, Rangoon & Sindh High Court)
• Orders of over 32 Tribunals & Commissions (CEGAT, SAT, ITAT, MRTP, DRAT, CLB, NCDRC, etc.)
• Practice Area Modules on
  • Forex & Banking
  • Capital Market
  • Corporate Laws
  • Competition Laws
  • Direct & Indirect Taxation
  • VAT
  • Sales Tax
  • Compliance Almanac
  • Employment Laws
  • Labour
  • Insurance
  • Industrial & Service
  • Human Rights
  • Foreign Trade Policy
  • Indian Industrial Policy
  • Environment
  • Intellectual Property Rights
  • Cyber & IT Laws
  • Media & Communication
  • Anti-Dumping
  • WTO
  • Power & Energy
  • Mines & Minerals
• Notification & Circulars  of GOI ministries and their departments and government bodies eg SEBI, RBI etc.
• Central Bare Acts with Rules & Regulation
• State Bare Acts
• State Notifications issued by state departments of various state governments
• Ordinances & Bills In Parliament
• Committee Reports
• Commentary
• Statutory Forms, Draft Agreements, Deeds, Stamp Duty, Court Fees, Courts Rules, Suit Valuation
• Manupatra E-Books, Articles, Cause List, Court Calendars, Legal Dictionary, Maxim

International Database

• Case Laws of Supreme Court since 1950 on all subjects of Law
• Case Laws of All High Courts of India including (Federal Court, Lahore, Nagpur, Oudh, Peshawar, Privy Council, Rangoon & Sindh High Court)
• Central Bare Acts
• State Bare Acts
• Rules & Regulations
• Bills in Parliament
• Committee Reports
• Commentary
• Manupatra E-Books
• Articles, Court Calendars, Legal Dictionary, Maxim
• Statutory Forms, Draft Agreements, Deeds, Stamp Duty, Court Fees, Courts Rules, Suit Valuation

• Criminal Case Laws of Supreme Court & All High Courts
• Criminal Case laws of other Courts ( Federal Court, Lahore, Kutch, Goa, Daman & Diu, Nagpur, Oudh, Peshawar, Privy Council, Saurashtra, Rangoon,& Sindh )
• Central Bare Acts
• State Bare Acts
• Rules & Regulations
• Criminal case laws of Tribunals & Commissions
• Ordinances & Bills In Parliament
• Committee Reports
• Forms, Draft Agreements, Deeds etc
• Stamp Duty, Court Fees, Courts Rules, Suit Valuation & Court Forms
• Statutory Forms
• Articles
• Complimentary Services (Cause List, Court Calendars, Legal Dictionary, Maxim)

A Comprehensive Database on GST with a dedicated Search interface for GST Search

• 1. Covering Judgments on GST from
  • Supreme Court
  • All High Courts
• 2. Tribunals dealing with GST :
  • Appellate Authority for Advance Ruling [AAAR]
  • Authority for Advance Ruling [AAR]
  • National Anti-Profiteering Authority [NAA]
  • CESTAT/CEGAT
  • State Taxation Tribunal [STT]
  • Central Information Commission [CIC]
• 3. Central & State Notifications related to GST
• 4. Full library of Central & State Statutes across all Subjects
• 5. Central & State Rules & Regulations

• Service, Labour & Industrial Cases of Supreme Court & All High Courts
• Service, Labour & Industrial Case laws of other Courts (Federal Court, Lahore, Kutch, Goa, Daman & Diu, Nagpur, Oudh, Peshawar, Privy Council, Saurashtra, Rangoon,& Sindh)
• Central Bare Acts
• State Bare Acts
• Rules & Regulations
• Service, Labour & Industrial case laws of Tribunals & Commissions
• Ordinances & Bills In Parliament
• Committee Reports
• Forms, Draft Agreements, Deeds etc
• Stamp Duty, Court Fees, Courts Rules, Suit Valuation & Court Forms
• Statutory Forms
• Articles
• Complimentary Services (Cause List, Court Calendars, Legal Dictionary, Maxim)

*This is not available as a standalone module. You may add this module to your existing plan.

• Access from 7.00 PM to 7.00 AM - 7 days a week.
• The access is to Full Site.
• Case Laws of Supreme Court since 1950 on all subjects of Law
• Case Laws of All High Courts of India including ( Federal Court, Lahore, Nagpur, Oudh, Peshawar, Privy Council, Rangoon & Sindh High Court)
• Orders of over 32 Tribunals & Commissions (CEGAT, SAT, ITAT, MRTP, DRAT, CLB, NCDRC, etc.)
• Practice Area Modules on
  • Forex & Banking
  • Capital Market
  • Corporate Laws
  • Competition Laws
  • Direct & Indirect Taxation
  • VAT
  • Sales Tax
  • Compliance Almanac
  • Employment Laws
  • Labour
  • Insurance
  • Industrial & Service
  • Human Rights
  • Foreign Trade Policy
  • Indian Industrial Policy
  • Environment
  • Intellectual Property Rights
  • Cyber & IT Laws
  • Media & Communication
  • Anti-Dumping
  • WTO
  • Power & Energy
  • Mines & Minerals
• Notification & Circulars  of GOI ministries and their departments and government bodies eg SEBI, RBI etc.
• Central Bare Acts with Rules & Regulation
• State Bare Acts
• State Notifications issued by state departments of various state governments
• Ordinances & Bills In Parliament
• Committee Reports
• Commentary
• Statutory Forms, Draft Agreements, Deeds, Stamp Duty, Court Fees, Courts Rules, Suit Valuation
• Manupatra E-Books, Articles, Cause List, Court Calendars, Legal Dictionary, Maxim
• International Database
  • United States
    • US Supreme Court
    • Federal Courts
    • Statutes
  • United Kingdom
    • Supreme Court
    • House of Lords
    • England & Wales Court of Appeal
    • England & Wales High Courts
    • Tribunals
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    • High Court of Justice in North Ireland Queens Bench
    • English Reports (1220-1873)
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    • Supreme Court of Appeal
    • Statutes
  • Sri Lanka
    • Supreme Court
    • Court of Appeal
    • High Court
    • Statutes
  • Court of Justice of the European Communities
  • International Court of Justice
  • Singapore
    • Supreme Court
    • Court of Appeal
    • High Court

IP Based Plan

For a multi-user environment, Manupatra offers IP based access plan.

Any user having a static IP address can avail of this plan. The access in this case is restricted to one physical location where the IP is available.

Access created for other locations, outside the designated single physical location, through Proxy server or any third party access management software is not included and not allowed.

Separate costing is applicable for multiple locations under IP plan.

• Available for Individuals only. If you are a Corporate / Institution please sign up for our annual plans.
• Get access to Full Site of Manupatra database.
• Pay Rs 999/- for a day and access the site for 24 hours or till you reach the threshold of access allowed.
• View 25 documents (including judgments) and run 25 Searches.
• The payment needs to be made by Credit card through Manupatra’s payment gateway only. No cheque or cash will be accepted.
• Your 24 hour starts from the first time that you log in.
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