BILLS IN PARLIAMENT & ORDINANCES |
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 Full Text of Bills introduced/ passed by houses of Parliament |
| Chronological and Alphabetical listing of Bills |
| Table of Contents showing status of bill: House, date of introduction, date of passing of Bill and Enforcement Date |
| Text of bills which become an Act retained for future reference and research purposes |
| Lokpal Bills |
| State Bills |
| Full text of Ordinance |
| Old Un-repealed Ordinances dating back to 1940 |
| Status of each Ordinance as of date with Bill No and Name and Act no. wherever applicable |
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FORMS |
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| Downloadable PDF version of forms available |
| Forms on 35 subjects such as Companies Act, Direct Tax, Customs, Insurance, IPR & more... |
| Court Forms: Available in Stamp duty Node |
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COMMITTEE REPORTS |
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Constituent Assembly Debates |
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Manual of Election Law |
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Law Commission Reports |
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Standing Committee Reports |
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Police Commission Reports |
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Subject Specific Reports |
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Finance Commission Reports |
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Reserve Bank of India Reports |
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DRAFT AGREEMENTS & DEEDS ETC. |
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| Draft Agreements and Deeds pertaining to Actionable Claims, Arbitration, Banking Laws, Contracts, Property and More |
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WTO |
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Directorate General of Safeguards, Govt. of India |
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Trade in Goods & Services |
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FAQs |
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Trade in Intellectual Property |
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Indian Government proposal to WTO |
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Trade in IT Products & Information & Communication |
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Legal Texts and Documents |
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Trade Policy Review Mechanism |
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New Issues in WTO |
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Transparency in Government Procurement |
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Overview & Membership of WTO |
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WTO Annual Reports & Trade Reports |
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PIB Releases |
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WTO discussion papers |
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Reports on the work programme on electronic commerce |
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WTO regime & Small Scale Industries |
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Trade & Competition Policy |
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WTO Dispute Settlement |
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Trade & Investment Measure |
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WTO press releases |
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Trade Debt & Finance |
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Major Conferences |
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ANTI-DUMPING |
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Annual report of Ministry of Commerce |
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Anti-Dumping Exporters and Importers |
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Anti-Dumping Dispute Settlement |
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Anti-Dumping Guideline |
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Anti-Dumping Proceedings initiated by India against other countries (Case Studies) |
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Anti-Dumping Legislation/Acts |
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Anti-Dumping Procedures & WTO |
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FAQs |
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Appeals against findings of designated authority |
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Global perspective of Anti-Dumping |
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Notification & Circulars (Custom Tariff/Non-Tariff DGAD/DGSCCE) |
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Documentation in India and Abroad |
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WTO Anti-Dumping Committee Reports |
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Trade Notices |
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Bilateral Treatises |
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Proforma |
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ARBITRATION |
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Arbitral Laws of other Countries |
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Arbitration Cases from India |
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Arbitration cases of England and United States |
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Arbitration In India-Acts, Rules, Notifications, Reports, Schemes, Press Releases |
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Country-wise list of institutions providing services in International Commercial Arbitrations |
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International Convention and Treaties on Arbitration |
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Bilateral Treaties |
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Introduction to Arbitration including International Commercial Arbitration |
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List of Institutions providing Services in Arbitration in India |
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Model Arbitration Agreements |
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Rules and Procedures of various International and Specialized Arbitral Institutions |
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UNCITRAL Model Laws |
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Articles |
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FICCI Tribunal of Arbitration (FACT) |
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Disputes Settled by the Permanent Court of Arbitration |
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CYBER / IT LAWS |
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| Bills |
| Central Acts |
| Cyber Law Cases (WIPO) |
| Domain Name Dispute Cases |
| Domain Name System |
| Electronic Governance |
| FAQs |
| Guidelines & Forms |
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| International Cyber Crime Cases |
| International Reports / Guidelines / Acts |
| NAF Cases |
| Regulations and Notifications related to Cyber Law in India |
| Internet Corporation for Assigned Names & Numbers (ICANN) |
| Press Releases |
| Annual Reports |
| Task Force & Other Reports |
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INTELLECTUAL PORPERTY RIGHTS (IPR) |
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| World Trade Organization (WTO) & Intellectual Property |
| Patents |
| Designs |
| Copyrights |
| Sectoral View |
| International Scenario |
| International conventions / Agreements & Treaties |
| IP Strategies |
| IPAB |
| Committee Reports |
| Current & Landmark Intellectual Property Cases of the US & Courts of England, NAF, ICANN & WIPO Cases |
| Trade mark examining procedures and practices U.S (3rd edition) |
| Trade Marks (TM) |
| Geographical Indications |
| Patent & Design / Notifications |
| Other Acts & Rules forms of Intellectual Property Rights in India |
| Case Studies (Indian cases) |
| IP in E-Commerce Environment |
| Dispute Prevention and Settlement |
| Manual of Patent examining procedures and practices U.S (8TH EDITION) |
| Specific Forms related to Intellectual Property Rights |
| Cases related to IPR/ WTO dispute settlement of different countries |
| INDIAN CASES OF IPR from Supreme Court, High Courts, Tribunals including Corporate Board, IPAB & Trade Mark Board |
| IPR bilateral cooperation |
| Indian Trial Court Cases on IPR |
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FOREX & BANKING |
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| Acts/Statutes & Rules Governing Banking and FOREX in India |
| AP (DIR) Circulars |
| Banking Cash Transaction Tax [Relevant Provisions] |
| Banking OMBUDSMAN'S scheme Discussion Papers |
| Cases on Banking |
| Bills & Ordinances |
| Debt Recovery Tribunal |
| Exchange Control Manual (as on date) |
| FAQs |
| FDI Policy |
| FEDAI |
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| FEMA Regulations and Notifications |
| Foreign Direct Investment Manual |
| Guidelines for Foreign and Private banks |
| Annual Monetary and Credit Policies |
| RBI Forex Report |
| RBI Annual Reports |
| Laws and Documents relating to FEDAI |
| Notification, Circulars & Press Releases for Bankers and for Bank Customers |
| FEMA Liberalization |
| Directions |
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CAPITAL MARKET |
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| Acts |
| Bills |
| Circulars & Notifications |
| Committee Reports/Concept Papers |
| Corporate Governance |
| Depositories |
| Derivatives |
| FII, Arbitrators |
| Investor Education |
| High Courts, Company Law Board and Investor Education |
| Judgments and Orders of Supreme Court |
| Link to Market Regulators Abroad |
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| Listing Agreements for Debentures, Equity |
| Mutual Funds |
| Ordinance |
| Press Releases |
| Schemes |
| SEBI (Rules, Regulations and Guidelines) |
| SEBI/SAT on company cases |
| Secretarial Standards |
| Stock Exchanges |
| Articles |
| List of Agreements for Equity / Securitized Debt instruments |
| Forms |
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CORPORATE LAWS |
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Acts |
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Regulations |
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Bills |
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Resolutions |
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Committee Reports |
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Rules & Forms |
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Company Cases |
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Press Releases |
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Company Law procedures |
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Guidelines |
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Competition Law |
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Press Releases |
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Compliance Schedule |
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Annual Reports |
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Directions |
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Schemes |
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Limited Liability Partnership |
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Indian Accountancy Standards |
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Mergers, Acquisitions – Overview |
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Secretarial Standards issued by ICSI |
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Notifications & Circulars |
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Concept Paper |
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Due Dates & Penalties |
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Articles |
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EMPLOYMENT LAWS |
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Covers Labour, Industrial and Service Laws |
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Legislative Enactment and Judicial System |
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Annual Report |
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Minimum wages and State Notifications |
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Bills/Ordinances |
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Indian Case Laws (SC & HC) |
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Committee Reports |
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PIB Releases |
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FAQs |
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Pension |
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Forms |
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Rules and Regulations (Central & State) |
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Guidelines |
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Schemes |
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Central Pay Commission |
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Notifications from 1990 till Date |
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International Conventions |
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Employee State Insurance |
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International Case Laws |
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Employee Provident Fund |
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Key Contacts |
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DIRECT TAXATION |
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Accounting Standards |
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Income Tax Rates |
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Statutes/Acts |
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International Taxation |
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Articles |
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Notifications & Circulars |
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CBDT Guidelines |
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Ready Reckoner on Direct Taxes |
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Challans |
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Rules |
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Changes in Statute-Effect on existing laws |
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Schemes |
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Committee Reports |
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Secretarial standards issued by ICSI |
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Direct Taxation Avoidance Agreements |
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Transfer Pricing |
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Finance Acts [Till Finance Act, 2012] |
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Direct Taxes Code |
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Forms |
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Tax Information Exchange Agreements |
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Important Dates |
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INDIRECT TAXATION |
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| Central Statutes/Acts |
| Central Customs Tariff |
| Central Excise Tariff |
| Committee Reports |
| Education Cess |
| Finance Acts [till Finance Act, 2012 |
| Forms/Bonds/Applications (Excise Customs) |
| Manual/Exim Policy & Procedures/FTP |
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| Notifications & Circulars |
| Rules & Regulations |
| Service Tax-Acts, Rules, Forms, Obligations, Services, Articles |
| Schemes / Guidelines / Drafts / Drawback Schedule |
| Press Releases |
| Goods & Service Tax |
| Bilateral Treatises |
| Articles |
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VAT (Value Added Tax) |
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Acts / Statutes & Ordinances |
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VAT Schedules |
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Committee Reports |
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VAT Glossary |
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FAQs |
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White Paper on VAT |
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Forms |
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Model VAT Bill 2003 |
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Implementation and Hurdles |
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EU Directives on VAT |
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Notifications |
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Schemes |
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Rules and Regulations |
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FOREIGN TRADE POLICY AND PROCEDURES |
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| Annual Supplement |
| DGFT Notification/Public Notices/Circulars/Trade Notices |
| DGFT Public Notices |
| Exim Policy/Duty Drawback Rates/DEPB Rates |
| FAQs |
| Foreign Trade Policy 2009-2014 |
| Foreign Trade Procedure 2009-2014 |
| Forms |
| Highlights of Foreign Trade Policy |
| Import - Export code |
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| Inland Container Depot & Container Freight Station (ICD & CFS) |
| ITC Classification |
| Press Releases |
| Statutes/Rules & Regulations |
| Trade Agreement |
| Trade Promotion, Facilitation & Foreign Trade Procedure |
| Bills /Rules & Regulations |
| Special Economic Zone |
| Committee Reports |
| Bilateral Investment Promotion & Protection Agreements (BIPA) |
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INDIAN INDUSTRIAL POLICY & PROCEDURES |
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| Statutes / Acts |
| Administration set up of Department of IPP |
| Different Forms related to the Industrial Policy to set up an industry in India |
| Entry Strategy for Foreign Investors |
| FAQs |
| Framework of the Industrial Policy of India & FDI Policy |
| Guidelines |
| Industrial Procedures in India |
| Information relating to FDI, FTZ, EOU, EPZ |
| Investment Promotion & Facilitation |
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| Key Contacts & Addresses |
| Latest Notifications with Archives |
| NRI Investment Policy |
| Press Releases & Press Notes |
| Rules, Order & Schemes |
| Sectoral Policies |
| Small Scale Industrial Policy and Annual Reports |
| Statistics Related to Industrial Policy |
| Trade Investment & Facilitators |
| Annual reports |
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HUMANRIGHTS |
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| Central Statutes/Acts |
| Committees/Commissions on Human Rights |
| Court Procedures and Decisions |
| Forms |
| Historical Documents on Human Rights |
| Indian Statutes on Human Rights |
| International Documents ratified by India |
| Central Statutes/Acts |
| Committees/Commissions on Human Rights |
| International Documents ratified by India |
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| International Human Rights Documents |
| International Regional Conventions |
| PIB & Current issues relating to other countries & India |
| Reports on Human Rights in India |
| Rules & Regulations |
| Special Groups Rights |
| Notifications |
| Press Releases |
| FAQs |
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ENVIRONMENT |
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| Air, Biodiversity, Energy, Forest, Water, Wildlife, Infrastructure / Industry |
| Acts |
| Bills |
| Rules & Regulations |
| Judgments of Supreme Court and High Court |
| PIB releases on Environmental Issues |
| Notifications |
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| International Cases |
| International Agreements & Conventions |
| Policies Schemes / Guidelines |
| Various Associations on Environment |
| Annual Report |
| Bilateral Agreements |
| Key Contacts |
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MEDIA AND COMMUNICATION LAWS |
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Acts |
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Code and Guidelines |
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Press Releases |
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International Cases |
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Forms |
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Committee Reports |
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Rules and Regulations |
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Annual Reports |
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Bills |
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Treaties & Conventions |
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Policies |
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Articles |
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Notifications |
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FAQs |
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INTERNATIONAL DATABASE |
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| United States |
- US Supreme Court
- Federal Courts
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| United Kingdom |
- Supreme Court
- House of Lords
- England & Wales Court of Appeal
- England & Wales High Courts
- Tribunals
- Privy Council
- High Court of Justice in North Ireland Queens Bench
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| Australia |
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| Bangladesh |
- Bangladesh Supreme Court
- Pre 1970
- Statutes
- Ordinances
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| Canada |
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| Hong Kong |
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| Pakistan |
- Supreme Court
- High Courts
- Federal Court
- Federal Shariat Court
- Board of Revenue of East Pakistan
- Board of Revenue of West Pakistan
- Evacuee Property Tribunal
- Statutes
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| South Africa |
- Constitutional Court
- Supreme Court of Appeal
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| Sri Lanka |
- Supreme Court
- Court of Appeal
- High Court
- Statutes
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| Singapore |
- Supreme Court
- Court of Appeal
- High Court
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| Court of Justice of the European Communities |
| International Court of Justice |
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