Manupatra offers easy and flexible pay-by-use and unlimited access subscription options  for you to access the information at  manupatra. For more details click on Product & Pricing. Once you become a registered member of manupatra, you gain access to a comprehensive legal and business database, at the click of a button.

First Time Users may become Registered Members Online / Offline

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Online Memberships

If you are a First Time User and wish to become a Registered Member of manupatra, simply fill in the Registration Form below. Please send a cheque/demand draft payable at New Delhi, drawn in favour of Manupatra Information Solutions Pvt. Ltd. for the total amount due from you based on the payment plan chosen. Registering online will generate a unique Customer ID (which will also be e-mailed to you at the e-mail address provided by you), which must be mentioned at the back of the cheque/demand draft. 
Your account will be activated as soon as we receive your cheque/demand draft. You will be intimated about the activation of your account via e-mail.

Company/Personal Information
(all the fields marked with * are mandatory)
First Name*		Last Name*
Company Name	(# Enter Company Name, for Corporate Account Usage.)	Address*
Email*		Mobile
Fax		City*
Day-Time Phone*		State
Evening-Time Phone		Country	Afghanistan Australia Austria Bangladesh Bhutan Brazil Bulgaria Burkina Faso Cameroon Canada Chile China Colombia Congo Costa Rica Croatia Cuba Czech Republic Denmark Dominica Egypt Finland France Georgia Germany Greece Greenland Grenada Guinea Guyana Hong Kong Hungary Iceland India Indonesia Iran Iraq Ireland Israel Italy Japan Kenya Korea Kuwait Lebanon Libya Malaysia Maldives Mauritius Mexico Mongolia Morocco Myanmar Namibia Nepal Netherlands New Zealand Norway Oman Pakistan Panama Peru Philippines Poland Qatar Romania Russia Saudi Arabia Singapore Slovakia Slovenia Somalia South Africa Spain Sri Lanka Sudan Sweden Switzerland Taiwan Thailand United Arab Emirates(UAE) United Kingdom United States Zimbabwe Other
Date of Birth	1 2 3 4 5 6 7 8 9 10 11 12 13 14 15 16 17 18 19 20 21 22 23 24 25 26 27 28 29 30 31 January February March April May June July August September October November December 2013 2012 2011 2010 2009 2008 2007 2006 2005 2004 2003 2002 2001 2000 1999 1998 1997 1996 1995 1994 1993 1992 1991 1990 1989 1988 1987 1986 1985 1984 1983 1982 1981 1980 1979 1978 1977 1976 1975 1974 1973 1972 1971 1970 1969 1968 1967 1966 1965 1964 1963 1962 1961 1960 1959 1958 1957 1956 1955 1954 1953 1952 1951 1950 1949 1948 1947 1946 1945 1944 1943 1942 1941 1940 1939 1938 1937 1936 1935 1934 1933 1932 1931 1930 1929 1928 1927 1926 1925 1924 1923 1922 1921 1920 1919 1918 1917 1916 1915 1914 1913 1912 1911 1910 1909 1908 1907 1906 1905 1904 1903 1902 1901 1900	Pin/Zip Code
Profession	----------------Select--------------- Academic/Educator Advocate Chartered Accountant Company Secretary Consultant Corporate Self EmployedCustomer Support/Service General administrative/Supervisory Government Employee Inhouse Lawyer IT Related Professional (Doctor, engineer, etc.) Retired Sales and Marketing Self Employed Student Solicitor Others(please specify)	Firm Size	-Select- Solo Practitioner 2 To 4 5 To 10 More Than 10
Practice Areas	-Select- Administrative Law Banks and Banking Business law Civil Practice Civil Rights Commercial Law Constitutional Law Consumer Law Copyright Corporate Law Criminal Law Cyber Law Drugs and Narcotics Election, Campaign and Political law Environmental Law Family Law General Practice Immigration and Naturalization Insurance Intellectual Property International Law Military law Partnership law Property Law Religious Institution Taxation Torts Trade and Professional Association Trade Marks Unfair Competition Finance/Banking	Position	-Select- Partner Associate Corporate Counsel Government Law Student Para legal Librarian Administrator Solo Practitioner Others CA
(# For Firm & Corporate Members Only.)
Membership Plan*	-Select- Business Policy & Courts and Tribunals Corporate Laws and Taxation & Courts and Tribunals Full Site State Module - Bihar & Jharkhand State Module - J & K State Module - Karnataka State Module - Kerala State Module - Orissa State Module - Punjab & Haryana State Module - UP State Module – Andhra Pradesh State Module- Gujarat State Module- Maharashtra State Module- MP & Chattisgarh State Module- Rajasthan State Module- Tamil Nadu State Module- West Bengal Supreme Court & Bare Acts & All High Courts
Please select the module for which you wish to subscribe to from the drop down menu.
Membership Account Details
Sign in*	Check Availabilty
	(# Enter a preferred Sign in Name. (max: 12characters))
Password*
Confirm Password*
	(Note - password has to be of minimum 6 characters and cannot be same as the sign-in Name.)
I have read and understood the terms & conditions and accept the same.
Offline Membership
First Time Users, may also become Registered Members of manupatra, by submitting a fully filled Registration Form, via post. You simply need to take a print of the registration form, fill it, attach a cheque/demand draft payable at New Delhi in favour of Manupatra Information Solutions Pvt. Ltd. and mail it to us at our address. Your account will be activated as soon as we receive your cheque/demand draft. You will be intimated about the activation of your account and your unique Customer ID via e-mail. Click here to download the Registration Form
Click here to download the membership form in Adobe Acrobat PDF file format. Click here to download the membership form in Microsoft Excel file format.