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Newsletter Archive
India Legal Update from Rajani, Singhania & Partners
2015
Sep
SEAT-OF-ARBITRATION
TerraLex Connections - Whether Infringement of Copyright Is a Cognizable Offence_
Make_in_India_Defence_Manufacturing_in_India
Oct
No Copyright Protection for Title of Literary Work
Supreme Court Strikes Down Product Approval By Fssai
Rising tide of Labour Reforms in India
Government Appointed Arbitrator Law of Bias
Sexual Harassment Protection
Nov
MANDATORY REQUIREMENTS FOR RETRENCHMENT UNDER EMPLOYMENT LAWS IN INDIA
Proposed Amendments to Indian Trademark Law
July
ILU-Strategic Debt Restructuring
Feb
India Legal Update – February 2015
Dec
Highlights of Amendment to the Arbitration and Conciliation Act 1996 via Arbitration Ordinance 2015
Aug
The National Judicial Appointment Commission -
PROPOSED-CHANGES-IN-THE-ARBITRATION-AND-CONCILIATION-ACT
Apr
India Legal Update – (Mumbai) April 2015
India Legal Update April 2015
2014
Sep
India Legal Update – September 2014
Jun
India Legal Update – Dispute Resolution (Special Issue) June 2014
Jul
India Legal Update-July 2014
Feb
India Legal Update – Dispute Resolution (Special Issue) February 2014
ILO-Independent Directors -Feb 2014
Corporate Social Responsibility – Complexity of Compliance feb 2014
Dec
India Legal Update Special Edition Dec 2014
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