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November-2018 -- Supreme Court upholds equitable value maximisation
December-2018 -- InfoLex News Alert Competition Law Ola Uber CCI order
December-2018 -- InfoAlert Draft Patent (Amendment) Rules 2018
December-2018 -- InfoLex News Alert (Competition Law) CVC NLCIL CCI order
November-2018 -- Carlsberg vs Som distilleries
December-2018 -- Infolex Creche Guidelines under the MB Act
December-2018 -- New fdi restrictions introduced for e-commerce marketplace entities
November-2018 -- SC on TRAI Tariff Order
November-2018 -- Competition Law Ola-Uber CCI order
December-2018 -- Patent Amendment Rules 2018
December-2018 -- Competition-Law CVC NLCIL CCI order
December-2018 -- Carlsberg vs Som distilleries
January-2018 -- SEBI AIMS TO STIMULATE INVITs AND REITs
January-2018 -- ESTABLISHING GOODWILL AND REPUTATION IN INDIA IS CRITICAL FOR ENFORCING AN
January-2018 -- RBI DIRECTIONS ON PEER TO PEER LENDING
January-2018 -- FDI Regime Single Brand Retail
January-2018 -- Rbi revises reporting directions to align with the foreign exchange management
January-2018 -- Foreign investment regulations amended attempt to ease foreign investors troubles
February-2018 -- The insolvency and bankrupcy code amendment act resolution applicants narrowed
March-2018 -- RBI DISCONTINUES ISSUANCE OF LETTERS OF UNDERSTANDING
April-2018 -- RBI NOTIFIES REGULATIONS ON CROSS BORDER MERGERS
April-2018 -- MINIMUM FDI LIMITS FOR UNREGULATED
April-2018 -- SEBI PARTIALLY ACCEPTS KOTAK COMMITTEE’S RECOMMENDATIONS ON CORPORATE GOVERNANCE
May-2018 -- REVISED NORMS FOR INVESTMENT IN DEBT INSTRUMENTS
June-2018 -- SEBI AMENDS DELISTING
May-2018 -- GOODS AND SERVICES TAX ON LIQUIDATED DAMAGES.PDF
June-2018 -- ORDINANCE AMENDS INSOLVENCY&BANKRUPTCY CODE
June-2018 -- Single Master Form
July-2018 -- IAMAI Case
August-2018 -- THE PREVENTION OF CORRUPTION AMENDMENT ACT 2018
August-2018 -- Walmart acquisition of flipkart the elephant in the room
August-2018 -- MB Act Karnataka
September-2018 -- DRONE OPERATIONS LEGALISED FOR CIVIL AND COMMERCIAL USE
September-2018 -- RBI CLARIFIES THE PROCESS FOR FILING THE MANDATORY SINGLE MASTER FORM IN RELATION TO FOREIGN INVESTMENT
September-2018 -- ULTRATECH CEMENTING ITS WAY TO THE TOP
September-2018 -- SUPREME COURT RECOGNIZES RIGHTS OF THE LGBT COMMUNITY
September-2018 -- Hyundai NCLAT Order
October-2018 -- Supreme Court Aadhaar Judgement and the Right to Privacy
October-2018 -- Negotiable Instruments Amendment Act 2018
October-2018 -- Aadhaar Judgement Effect on Fintech
October-2018 -- Bid Rigging SC order
October-2018 -- Wockhardt vs Torrent pharma
October-2018 -- RBI Guidelines on Interoperability
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December-2017 -- The Business of Sports Regulation CCI goes Head-To-Head with the BCCI
November-2017 -- Master Directions on the Issuance and Operation of Prepaid payment Instruments in India
October-2017 -- Restriction on the Number of Layers of Subsidiaries
October-2017 -- Masala Bonds Issuing Rupee Denominated Debt Overseas
October-2017 -- New Act to Regulate Shops & Establishments in Maharashtra
October-2017 -- Competition Commission's Perspective on Lifting the Corporate Veil when Determining Bids from Sister Concerns
October-2017 -- RBI Directions on Peer to Peer Lending Platforms
September-2017 -- Revision of Wage Ceiling under the Payment of Wages At, 1936
September-2017 -- Key Highlights of the Consolidated Policy on Foreign Direct Investment, 2017
September-2017 -- TIME BARRED DEBT CAN BE PURSUED UNDER THE INSOLVENCY AND BANKRUPTCY CODE
July-2017 -- SEBI Temporarily Suspends Masala Bonds and Flags Corporate Debt Limits to FPIs
August-2017 -- Union Cabinet Approves the Wage Code
July-2017 -- The New Law on Disability What does it mean for Indian Corporates
April-2017 -- Supreme Court Ruling against Compensatory Tariffs for Power Projects
June-2017 -- TDS on Rent for Individuals and Hindu Undivided Families
May-17 -- Cloud Services Guidelines for Government Procurement
April-2017 -- Combinations under Competition Law De-Minimis Exemptions
April-2017 -- Internal Complaints Committees Requirements for Complaints Relating to Sexual Harassment
April-2017 -- Legal Developments
April-2017 -- Control and Investor Protection Rights under the SEBI Takeover Regulations
August-2017 -- Permanent Residency Status to Foreign Investors
January-2017 -- Boost to Funding Startups The Issue of Convertible Notes to Foreign Investors
January-2017 -- Revised wage limit under the Employees' State Insurance Act, 1948
January-2017 -- Guidelines on Cross Border Trade of Electricity
January-2017 -- Notable Case Laws
February-2017 -- Where can a Foreign Registered Proprietor sue in India for Infringement of its Trademark
February-2017 -- Issuance of Rupee Denominated Bonds Overseas Multilateral and Regional Financial Institutions as Investors
February-2017 -- Employee Enrollment Campaign
February-2017 -- Union Budget 2017-2018 Highlights
February-2017 -- Renewable Energy Alert
March-2017 -- Finance Bill Merges Quasi Judicial Bodies
March-2017 -- Risk Management and Inter-Bank Dealings
March-2017 -- New Trade Marks Rules in India
March-2017 -- The Resurrection of Safe Harbours for Internet Intermediaries in India
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