Supreme Court 1950 till Current

• Full Text Judgments on all subjects of law of Supreme Court of India since 1950
• Case Notes
• Citing Reference in Judgments since inception
• Follow up of the High Court Cases to the Supreme Court
• Hyperlink to Cases Referred
• Cases Overruled / Reversed Status
• Hyperlink to Acts, Rules and Orders
• Multiple Equivalent Citations to 280 + Journals
• Ratio Decidendi and Authorities Referred in selected Case Laws
• SC orders 2001 onwards
• Print replica of court copies – English as well as Vernacular Language
• Highlighting and hyperlinking of important paras

High Courts

• Full Text Judgments on all subjects of law
• Case Notes
• Citing Reference
• Prior History/High Court Status in SC Judgments
• SLP Status/SC Status in HC Judgments
• Industry Wise Classification of Judgments
• Ratio Decidendi and Authorities Referred
• Hyperlink to Cases Referred
• Cases Overruled / Reversed and Party Overruled Status
• Hyperlink to Acts, Rules and Orders
• Multiple Equivalent Citations to 300+ Journals
• Supreme Court Orders 2000 Onwards
• Highlighting of Important Paragraphs in SC Judgments
• True Copy of Judgments Added in SC, All High Courts & NCLT
• SC Judgments in Vernacular Language
• Relevant Section in all SC Judgements, Direct Taxation and Goods & Service Cases
• Court wise E-filing Guidelines

Orders of Tribunals & Commissions

• Appellate Authority for Industrial & Financial Reconstruction (AAAR)
• Appellate Tribunal for Electricity (APTEL)
• Appellate Tribunal for Foreign Exchange (ATFE)
• Appellate Tribunal for Forfeited Property (ATFP)
• Appellate Tribunal under Prevention of Money Laundering (ATPMLA)
• Armed Forces Tribunal (AFT)
• Authority for Advanced Rulings (AAR)
• CEGAT/CESTAT
• Central Administrative Tribunal (CAT)
• Central Electricity Regulatory Commission (CERC)
• Central Information Commission (CIC)
• Central Sales Tax Appellate Authority
• Company Law Board/NCLT
• Competition Appellate Tribunal (COMPAT)
• Competition Commission of India (CCI)
• Copyright Board
• Cyber Appellate Tribunal
• Debt Recovery Appellate Tribunal (DRAT)
• Debts Recovery Tribunal (DRT)
• Employee Provident Fund Apellate Tribunal (EPFAT)
• Income Tax Appellate Tribunal (ITAT)
• Industrial Courts
• Insolvency & Bankruptcy Board of India (IBBI)
• Intellectual Property Appellate Board (IPAB)
• Monopolies & Restrictive Trade Practices Commission (MRTPC)
• National Anti Profiteering Authority (NAA)
• National Company Law Appellate Tribunal(NCLAT)
• National Consumer Disputes Redressal Commission (NCDRC)
• National Green Tribunal (NGT)
• Railway Claim Tribunal
• Real Estate Appellate Tribunal (REAT)
• Real Estate Regulatory Authority (RERA)
• State Consumer Dispute Tribunal (SCDRC)
• SEBI/Securities Appellant Tribunal (SAT)
• State Taxation Tribunal (STT)
• Telecom Disputes Settlement & Appellate Tribunal (TDSAT)
• Trade Mark Registry (TMR)

Bare Acts/ Statutes - Central & State

Central Acts

• 3500+ Central Bare Acts incorporating amendments
• Rules, Regulations, Schemes and Orders
• Hindi text of the Central Acts in PDF format
• Text of Amending Acts since 1860
• Repealed Acts and corresponding Repealing Acts
• Alphabetical, Chronological, Subject wise, Industry wise and Ministry wise classification of Acts
• Bare Acts Linking
• State Amendments to Central Acts
• Tracking the history of amendments in Acts by way of footnotes
• Brief Facts – statement of objective, date of assent, effective date etc
• Annotations in most frequently used Central Acts
• Flags for bill pending in parliament for respective amendment act
• State Acts of all States of India
• Comparative Chart between the old & new Acts

State Acts

Largest repository of State Acts from States of:

Notifications & Circulars

Largest and most comprehensive single point resource for accessing Notification & Circular of Central Government and State Governments

Central Government of India Notifications from

State Notifications issued by state departments of various state governments

Bills In Parliament & Ordinances

• Full Text of Bills introduced/ passed by houses of Parliament
• Chronological and Alphabetical listing of Bills
• Table of Contents showing status of bill: House, date of introduction, date of passing of Bill and Enforcement Date
• Text of bills which become an Act retained for future reference and research purposes
• Lokpal Bills
• State Bills
• Full text of Ordinance
• Old Un-repealed Ordinances dating back to 1940
• Status of each Ordinance as of date with Bill No and Name and Act no. wherever applicable

Forms

• Downloadable PDF version of forms available
• Forms on 35 subjects such as Companies Act, Direct Tax, Customs, Insurance, IPR & more...
• Court Forms: Available in Stamp duty Node

Draft, Agreements & Deeds Etc

• Draft, Agreements and Deeds pertaining to Actionable Claims, Arbitration, Banking Laws, Contracts, Property and More

Committee Reports

• Comptroller & Auditor General Report
• Constituent Assembly Debates
• Finance Commissions Reports
• Law Commission Reports
• Police Commission Reports
• Reserve Bank of India Reports
• Standing Committee Reports
• Subject Specific Reports

Business Policy

Circulars & Notifications (Add on)

• Covers Central + State Notifications
• Can be subscribed as Topup, It will not be available as Standalone Module