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The present Article focuses on the aspect of “bail in default”, in terms of the provision of section 167 of Code of Criminal Code, 1973 and is an attempt to encapsulate various aspects related and anc....
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Author:
Dhruv Gupta
| Subject:
Criminal
| Category: (Articles by Professionals)
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I found solitary confinement the most forbidding aspect of prison life. There is no end and no beginning; there is only one’s mind, which can begin to play tricks. Was that a dream or did it really ha....
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Author:
Abhishek Goyal
| Subject:
Criminal
| Category: (Articles by Professionals)
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The Notification SO E 2576 E dated 18th September 2015 issued by the Government of India under Micro, Small and Medium Enterprises Act ( the “Act”), clause 6 states that there is no restriction on fil....
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Author:
Neha Priya
| Subject:
Corporate - Company/Partnership
| Category: (Articles by Professionals)
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Numbers of business relationships are created on a day-to-day basis through commercial contracts, which not only stipulate the duties and responsibilities of the parties to the contract, but also a pi....
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Author:
Preeti Ahluwalia
| Subject:
Corporate - Company/Partnership
| Category: (Articles by Professionals)
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“The glory of the elderly is their insight to life1”
Indian society prides itself on its rich culture and heritage. Our society is largely built on the principles of compassion, respect for elderly, ....
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Author:
Abhishek Goyal
| Subject:
Family Law
| Category: (Articles by Professionals)
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This is the wisdom of our ancient sages. Environmental considerations have always been an integral part of Indian culture. The need for conservation and sustainable use of natural resources have been ....
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Author:
Achal Gupta
| Subject:
Environment
| Category: (Articles by Professionals)
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Bias is a component of bias have their foundation in the concept of impartiality of justice. The conception is symbolised by the pair of scales with which the idea of justice is associated and since a....
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Author:
Achal Gupta
| Subject:
Miscellaneous
| Category: (Articles by Professionals)
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The global impact of COVID-19 has massive implications on children. During the pandemic hour and countries being in lockdown, people including both children and adults are spending more time online an....
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Author:
Aarushi Jain and Yojit Pareek
| Subject:
Criminal
| Category: (Articles by Professionals)
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The term “non refoulement” is derived from French word “refouler” which means to send back or repel. Principle of Non refoulement in customary international law which prohibits deportation, expulsion,....
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Author:
Priyanka Parag Taktawala
| Subject:
International Law
| Category: (Articles by Professionals)
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Impotence is a common problem among men and is characterized by the consistent inability to sustain an erection sufficient for sexual intercourse or the inability to ejaculate, or both. This does n....
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Author:
Dheeraj Tanwar
| Subject:
Criminal
| Category: (Articles by Professionals)
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