FDI Alert - Press Note 3/2020: Chinese Investments in India Targeted

Author: PSA   |  Subject: Corporate - Company/Partnership | Category: (Alerts, Press Releases, Insights)

COVID 19: MCA allows convening EGMs electronically - Apr'20

Author: PSA   |  Subject: Corporate - Company/Partnership | Category: (Alerts, Press Releases, Insights)

Relief for Employers: New contribution scheme under EPF Act - Apr'20

Author: PSA   |  Subject: Employment Laws | Category: (Alerts, Press Releases, Insights)

An Opportunity: MCA relaxes payment of additional fee in case of pending filings - Apr'20

Author: PSA   |  Subject: Corporate - Company/Partnership | Category: (Alerts, Press Releases, Insights)

Covid-19: Impact on Indian Courts – Follow-up 1 - Apr'20

Author: PSA   |  Subject: Miscellaneous | Category: (Alerts, Press Releases, Insights)

COVID-19: Impact on Indian Courts – Follow-up 2- Apr'20

Author: PSA   |  Subject: Miscellaneous | Category: (Alerts, Press Releases, Insights)

MCA initiatives to deal with COVID-19 - Mar'20

Author: PSA   |  Subject: Corporate - Company/Partnership | Category: (Alerts, Press Releases, Insights)

Covid-19: Relief measures by Finance Minister pertaining to Corporate Affairs - Mar'20

Author: PSA   |  Subject: Corporate - Company/Partnership | Category: (Alerts, Press Releases, Insights)

Covid-19: Impact on Indian Courts - Mar'20

Author: PSA   |  Subject: Miscellaneous | Category: (Alerts, Press Releases, Insights)

Foreign Trade Policy Analysis - 2015-2020

Foreign Trade Policy 2015-20 An Analysis of FTP Proposals Economic Laws Practice Page | 0 Foreign Trade Policy 2015-20 AN ANALYSIS OF FOREIGN TRADE POLICY Foreign Trade Policy 2015-20 An Analys....

Author: Economics Law Practise   |  Subject: Civil | Category: (Alerts, Press Releases, Insights)