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This paper focuses on some of the methods and techniques used by law enforcement authorities to identify suspects, crimes, the manner in which they were committed and the evidence necessary for provin....
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Author:
Laurentiu Giurea
Year: 2013
/Vol: Volume 3
| Subject:
International Law
| Category: (Academic Journals)
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The author develops a discourse on suggestibility, on how smile can be used to guide the behavior of people investigated, about how the presence of smile, jokes and laughter in the conduct of the pers....
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Author:
Gabriel Ion Olteanu
Year: 2013
/Vol: Volume 3
| Subject:
International Law
| Category: (Academic Journals)
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When an offence was perpetrated within a vegetal environment (wood, park, field with vegetation etc.) the plants can play a significant role in the circumstances clarification in which the offending a....
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Author:
Popa Gheorghe
Year: 2013
/Vol: Volume 3
| Subject:
International Law
| Category: (Academic Journals)
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In a society confused by the globalization of crime we need to perform a complex analysis in order to locate the woman in this society, regarding gender differences, her role within the family and the....
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Author:
Stefania Georgeta Ungureanu
Year: 2013
/Vol: Volume 3
| Subject:
Criminal
| Category: (Academic Journals)
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Proiectul de cercetare ştiinţifică desfăşurat în parteneriat cu Universitatea „Alexandru Ioan Cuza” din Iaşi a început în anul 2009 de la o idee care a devenit apoi plan,....
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Author:
Dragos Andrei Ignat, Marin Ruiu, Amalia Nitu
Year: 2013
/Vol: Volume 3
| Subject:
International Law
| Category: (Academic Journals)
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The alarming growth of cross border crime and the need to prevent and combat more effectively and in an organized approach, both at European and international level, resulted in the adoption of some i....
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Author:
Alexandru Boroi
Year: 2013
/Vol: Volume 3
| Subject:
International Law
| Category: (Academic Journals)
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The aim of this study is to follow the changes that occur, in time, at DNA level and to establish an efficient and reliable protocol for ancestral DNA extraction from bones found in archaeological sit....
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Author:
Lucian Gorgan, Radu Druica, Andrei Stefan, Mitica Ciorpac
Year: 2013
/Vol: Volume 3
| Subject:
Miscellaneous
| Category: (Academic Journals)
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Piracy is one of the oldest crafts. The most dangerous areas, where there were seas pirate attacks a....
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Author:
Emilian M. Dobrescu
Year: 2013
/Vol: Volume 3
| Subject:
International Law
| Category: (Academic Journals)
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The Roman philosopher Cicero said that “everything is in the face”, and truly the human face is a complex, multifunctional part of our anatomy which tells the world, who we are and what we are feeling....
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Author:
Emilian Stancu
Year: 2013
/Vol: Volume 3
| Subject:
International Law
| Category: (Academic Journals)
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The study is focused on the issue of forged documents, underlying the main ways this crime can be committed and the measures taken by the judicial authorities to preserve documents, restoration of wri....
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Author:
Laurentiu Giurea
Year: 2013
/Vol: Volume 3
| Subject:
International Law
| Category: (Academic Journals)
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