|
|
|
Since the beginning of civilization there has been crime, and the retaliation from the civilized society has manifested in the form of punishment. In
...Read
More
|
|
By:
Palasree Kirttania |
|
Criminal
|
|
|
|
|
Indra Sarma v. V.K.V. Sarma1 was an Apex Court decision rendered by a two judge bench comprising of J. K. S. Radhakrishnan, and J. Pinaki Chandra Gho
...Read
More
|
|
By:
Anuja S. |
|
Criminal
|
|
|
|
|
The only constant phenomenon in a society is progress. It is an important trait of the society. Developent is therefore, inevitable. One of the metho
...Read
More
|
|
By:
Mrunmayi M. Vaidya |
|
Civil
|
|
|
|
|
The Competition Act, 2002, defines competition law as synonymous with the term antitrust, antimonopoly or fair trade in other legal jurisdictions. It
...Read
More
|
|
By:
Dr. Sairam Bhat |
|
Competition / Antitrust
|
|
|
|
|
It is now widely acknowledged that our litigation system requires drastic spring cleaning. This is not to minimize the role our courts, especially th
...Read
More
|
|
By:
Dr. J. M. Mallikarjunaiah |
|
Arbitration
|
|
|
|
|
Every one of us is a consumer in one way or the other. In today’s scenario we are dependent upon the information before we buy a good. We get this in
...Read
More
|
|
By:
Dr. Sangeeta Taak |
|
Consumer
|
|
|
|
|
It is widely believed that the presence of strong intellectual property rights spurs innovation, which in turn leads to higher economic growth and in
...Read
More
|
|
By:
Prof. Madivalappa Matolli |
|
Intellectual Property Rights
|
|
|
|
|
Others might not accept a thing that or as section of population may term as pornography. Similarly, the sovereign nations differ in their approach a
...Read
More
|
|
By:
Dr. Vishnu Prasad R And Gowri Vishnu Prasad |
|
Criminal
|
|
|
|
|
In recent times, climate change is emerging as a major environmental disaster. Several causes can be identified for this environmental harm. Rapid in
...Read
More
|
|
By:
Shivagita And Ann Thania Alex |
|
Human Rights
|
|
|
|
|
Utilitarian theory of protection of intellectual property supports creation of intellectual property rights as an appropriate means to foster innovat
...Read
More
|
|
By:
Manojkumar V. Hiremath |
|
Intellectual Property Rights
|
|
| Pages : 1 2 3 4 5 6 7 |