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Moot Proposition
The commencement of the nineteenth century can be regarded as the beginning of the positivist
movement. Independent India inherited the best administrative machinery among all devel....
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Category: (Moot Memorials)
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Theme: Transparency & Accountability in Justice Administration: Challenges & Solutions
9. Moot Problem
The state of Wonderland in Esselworld has been hard hit by the problem of corruption in publi....
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Category: (Moot Memorials)
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Refugees have been permitted to take abode in India for centuries. However, there is no well-defined law on refugees in India. Ad-doc policies and judicial pronouncements have provided some relief on ....
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Author:
Dr. Garima Tiwari and Ankit Dhotrekar
Year: 2019
/Vol: Volume 5, Issue 2
| Subject:
Human Rights
| Category: (Academic Journals)
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Author:
Neeti Niyaman
| Subject:
Miscellaneous
| Category: (Newsletters from Law Firms)
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Recently, there has been a spate of litigation in cases of disqualification of members of parliament....
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Author:
Sregurupriya Ayappan
Year: 2019
/Vol: Volume 4.3
| Subject:
Election
| Category: (Academic Journals)
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Author:
Neeti Niyaman
| Subject:
Miscellaneous
| Category: (Newsletters from Law Firms)
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Conversations about legal aid and assistance in India have, by and large, been solely focused on the....
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Author:
Abhinav Sekhri
Year: 2019
/Vol: Volume 4.3
| Subject:
Constitution
| Category: (Academic Journals)
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The cases concerning parental child abduction often raise questions of comity of courts principle since they are generally cross-jurisdictional. The comity of courts principle requires that courts eff....
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Author:
Lakshana R
Year: 2019
/Vol: Volume 5, Issue 2
| Subject:
Family Law
| Category: (Academic Journals)
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May and Daly, professors at Widener University Delaware Law School in the United States, have long b....
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Author:
David Takacs
Year: 2019
/Vol: 15
| Subject:
Environment
| Category: (Academic Journals)
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Effective natural resource management requires a robust legal framework. In carefully comparing and ....
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Author:
Roopa Madhav
Year: 2019
/Vol: Volume 15
| Subject:
Environment
| Category: (Academic Journals)
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