WEST BENGAL

• Notification No R-CB-46-2021 Dated 17.01.2021 Regarding V-Court, Dated 17.01.2021

• Notice Dated 05.01.2021 for e-Mentioning of Cases, Dated 05.01.2021

• List of Benches which will function from 01.12.2020 to 04.12.2020 through Video Conferencing, Dated 26.11.2020

• Notification regarding extension of lockdown in the containment zones up to 31st August, 2020, Dated 30.07.2020

• Notification regarding modalities and functioning of Calcutta High Court, Dated 23.07.2020

• Notification regarding virtual lok adalat, Dated 21.07.2020

• Notifcation regarding rescheduling of the courts in view of Lockdown, Dated 20.07.2020

• Notification regarding filling of extreme urgent matters, Dated 20.07.2020

• Notification Dated 15.03.2020