Annotations & Footnotes


Judgements

Bare Acts on Manupatra include Brief Facts, Annotations and Foot notes to make your research exhaustive, relevant and efficient.

Brief Facts : This sign denotes the brief facts of the Central Act are covered which includes; statement of objective, date of assent, whether act is effective in full or partial, list of amending acts, any proposed amendment/s.

Annotations : This symbol denotes that the particular Central Act has Annotations, which are a brief note and explanation of each Section of the Act.

Foot Notes The amendments in the central acts are incorporated in the parent act by way of Foot Notes. This ensures that when you are reading the Act , you are reading the current version of the Act.