Compliance Analyst
About Our Team
Manupatra serves customers in over 20 countries and is a leading provider of information-based analytics and decision tools for professional and business users. Our Compliance Management Software empowers organizations to efficiently meet regulatory obligations across sectors. You will be part of a focused and driven team working at the intersection of law, compliance, and technology—contributing to solutions that simplify how businesses manage risk and legal responsibilities.
About the Role
- We are looking for a Compliance Analyst with strong legal and regulatory research skills. A qualification in Law (LLB) is mandatory. Company Secretary (CS) qualification will be considered an added advantage but is not mandatory.
- The role involves handling legal compliance-related documentation, research, content creation, regulatory tracking, and updates for our Compliance Management Software.
- The position requires a sound understanding of statutory obligations and the ability to translate complex legal provisions into structured, user-friendly compliance formats for enterprise tools.
Location: Noida, Sector-1 (Work from Office)
Qualification
- Bachelor’s degree in Law (LLB) from a reputed university – Mandatory
Experience
- 2–3 years in compliance, legal research, or regulatory roles
- Candidate must currently be working in the compliance department of a corporate organisation or with a practising Company Secretary firm
Key Responsibilities
Legal Compliance Management & Risk Assessment
- Ensure compliance with statutory Acts, Rules, Regulations, and industry-specific legal obligations
- Conduct compliance assessments through documentation review and analysis
- Identify compliance gaps and facilitate continuous improvement
- Research and update legislation applicable across industries for content uploads into the compliance software
- Create structured compliance checklists covering Central/State Acts, SEBI, Labour, EHS, IT, IPR, Legal Metrology, Warehousing, etc.
- Track regulatory updates, categorize them, and ensure timely reflection in the compliance tool
Client-Facing & Implementation Exposure
- Collect compliance requisitions and requirements directly from clients
- Participate in product demos and client discussions
- Address client queries related to legal content and compliance applicability
- Support client onboarding and implementation of the compliance tool
- Coordinate with internal teams to align client requirements with system configuration
Legal Process & Documentation
- Maintain detailed records of compliance checklists and legal updates
- Coordinate with internal IT teams for content-related enhancements
- Conduct periodic Quality Checks (QC) of compliance data
- Prepare weekly and monthly compliance calendars and legal update reports