Compliance Analyst

Noida Sector-1 In-Office Full-Time
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Compliance Analyst

About Our Team

Manupatra serves customers in over 20 countries and is a leading provider of information-based analytics and decision tools for professional and business users. Our Compliance Management Software empowers organizations to efficiently meet regulatory obligations across sectors. You will be part of a focused and driven team working at the intersection of law, compliance, and technology—contributing to solutions that simplify how businesses manage risk and legal responsibilities.

About the Role

  • We are looking for a Compliance Analyst with strong legal and regulatory research skills. A qualification in Law (LLB) is mandatory. Company Secretary (CS) qualification will be considered an added advantage but is not mandatory.
  • The role involves handling legal compliance-related documentation, research, content creation, regulatory tracking, and updates for our Compliance Management Software.
  • The position requires a sound understanding of statutory obligations and the ability to translate complex legal provisions into structured, user-friendly compliance formats for enterprise tools.

Location: Noida, Sector-1 (Work from Office)

Qualification

  • Bachelor’s degree in Law (LLB) from a reputed university – Mandatory

Experience

  • 2–3 years in compliance, legal research, or regulatory roles
  • Candidate must currently be working in the compliance department of a corporate organisation or with a practising Company Secretary firm

Key Responsibilities

Legal Compliance Management & Risk Assessment

  • Ensure compliance with statutory Acts, Rules, Regulations, and industry-specific legal obligations
  • Conduct compliance assessments through documentation review and analysis
  • Identify compliance gaps and facilitate continuous improvement
  • Research and update legislation applicable across industries for content uploads into the compliance software
  • Create structured compliance checklists covering Central/State Acts, SEBI, Labour, EHS, IT, IPR, Legal Metrology, Warehousing, etc.
  • Track regulatory updates, categorize them, and ensure timely reflection in the compliance tool

Client-Facing & Implementation Exposure

  • Collect compliance requisitions and requirements directly from clients
  • Participate in product demos and client discussions
  • Address client queries related to legal content and compliance applicability
  • Support client onboarding and implementation of the compliance tool
  • Coordinate with internal teams to align client requirements with system configuration

Legal Process & Documentation

  • Maintain detailed records of compliance checklists and legal updates
  • Coordinate with internal IT teams for content-related enhancements
  • Conduct periodic Quality Checks (QC) of compliance data
  • Prepare weekly and monthly compliance calendars and legal update reports