Select from the 4 print journals Manupatra publishes  to read the digital edition of the issue.  

• Manupatra Intellectual Property Reports [MIPR]
• Competition Law Reports  [CompLR]
• Chartered Accountant Practice Journal  [CAPJ]
• Energy Law Reports  [ELR]

• The archives of digital edition are for read only purpose and quick reference.
• Users have option to directly select journal name, year and month and get the journal's digital edition ready for read.
• No long and typical browsing needed.
• Users have option to directly select page number from page preview to go to read any page directly. They can also use page navigator to traverse through pages.
  
• Users can read either left or right complete page by selecting left or right page option.
• Users can also read the zoomed content among the 4 quadrants, viz. top left, bottom left (for left page), top right and bottom right(for right page) using the quadrant selector.
  
  
• Users can click on any page to zoom in for better readability.
• Users can flip through the pages by left and right page flipper
  

This feature will enable users to see the relevant paragraphs in various judgments, where the current case has been referred.

Click on Cited in Para link appearing on top of the judgment. This link will only appear in judgments which have been referred in other judgments.

Fig 2

Save your research time further, as you no longer have to search for various judgments in which your subject has been referred. You get a ready listing of the judgments along with the specific paragraph/s where the subject case has been mentioned. Read the para or jump to the full text of the judgment through a ready link.

• Go to my preferences under my home.
• Check the judge bench option under navigator preferences (fig 1)

• Perform any search
• Filter your results using judge bench filter (fig 2).

Search Analytics is traditional case law research with visualization which shows the relationship between the cases

• Click on Analytics
• Click on Search Analytics
• Run a search query through search analytics interface.
• You may choose to check the synonym box to expand your search results
• The search analytics search shows you the top 70 most relevant cases which appear in list form on the right of the screen.
• The result list on the right provides brief details of each case, containing name of parties, date of decision, keywords and the number of times the case has been cited in Manupatra database.
• Hovering over a case in this list  highlights the case in the graphical display on the left.
• A visual display of all 70 results appear on the left of the screen, wherein the cases are represented by circles of varying sizes .  The size of the circle indicates the importance of the case based on how many times it has been Cited In cases appearing in Manupatra database. 
• You can play around with the graphical display to see how cases in your result list are related to each other. The lines joining the circles, show you how the cases are interrelated.
• The top half of the graph displays the results from Supreme Court and bottom half displays the results from all high courts clubbed together.
• The bottom graphic features a timeline of your search results, showing which years had the most cases that fall under your search. 

About the feature: Users can now seamlessly access content and resources from Manupatra and the open Web from their MS Outlook while reading or composing email.

How to use:

• Highlight the text in your email (reading or composing) you want to search and click on Manu Search Icon appearing in Add Ins Menu.
• You will be prompted to Login to Manupatra.
• Please enter your Manupatra Sign In and password ensure no one is logged in with the same Sign in else it will give you “The session is already active” message.

• Once you Login successfully you will be able to see the search results for your highlighted query. This will be a free text search and by default it will show results from Supreme Court. If you wish to see the results from other courts please select the court from Select Court dropdown. The list of courts you can see as per your subscription plan.
• You can also choose to search within the Appellant/Respondent (Field Search) ,Citation and on the Web as well.
• Also before closing the mail item, please do not forget to Sign out from Manupatra in the right frame.

• Click on any of the document title to see the full text.
• To copy any matter from search results, can drag and drop the text from the results/documents to your word file by highlighting the text and dragging the text to the cursor position.This saves you typing.

Now upload any document from Manupatra to your cloud account(e.g. Dropbox/Google Drive) at a button click.

• Click on cloud icon  (bottom icons) from documents page to upload the document to your cloud account.
• Click on the respective buttons (Dropbox/Google Drive) to Save the document to your cloud account.
• Google Drive works with below mentioned browser
  • Chrome, Firefox, Safari, Internet Explorer (only IE9 and IE10)
• Dropbox works with below mentioned browser
  • Internet Explorer 8+, Chrome, Safari 3+ , Firefox 3+, Opera 9+

Now you can Search in only Direct Tax Cases on Assessment Year and Disposition fields

Under Legal Search>Advance Search> Check the Direct Tax Cases

Input Assessment Year and/or Disposition & then click on search.

This will only search in Direct Tax Cases