Icon/Feature:
Where Available: Central Bare Acts
Related To: Bare Acts
Purpose: Comparative Chart already available in parent acts repealing another parent act and vice versa
It provides comparative insight between the provisions of law on a particular subject being in force at the present date and the old provisions of law on that particular subject.
Now to make it more informative and useful for our users, we have added feature of compare in it, as highlighted in image above.
With this feature, the users will be able to see and compare the provisions of both acts in single window.
Please check the image below for reference.
Right now, it is available in Bharatiya Sakshya Adhiniyam & we are updating it in other Comparative Charts also.