New On Manupatra

Fintech Industry Module


The term Fintech is collection of "Finance" and "Technology" encompassing for all technology and software development around financial services and products. This module compiles the legal information required by Fintech Companies, all in one place. This module is helpful for banks, financial institutions and all the companies dealing with financial services and its products.


The Module Covers:

  • Relevant Central and State Laws
  • Relevant Notifications
  • Related Policies, guidelines, schemes
  • Financial Institutions and related laws
  • Ecommerce companies and related laws and more