"Supreme Court - Guidelines and Directions" is a compilation of guidelines and directive laid down by the Supreme Court while pronouncing judgments. These guidelines include interpretation of various legal provisions and statutes by judiciary. The guidelines so complied cover more than 150 Statutes and around 600 judgments passed by the Supreme Court since 1950.
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Placed in: Bare Acts Section beside the related the Act/Statute which has been interpreted or considered by Court while issuing the Guidelines or Directives.
Data Covered: 16 Acts and 50 guidelines (approx.) (List of Acts attached)