Disposition Search in Legal Search

Purpose: Helpful for searching subject-wise cases as per their outcome.

How it works: On the combination of subject and disposition. Subject is Mandatory to select.

Process:

• On selection of subject respective pre-defined disposition list appears in drop down.
• Each subject has its own list of disposition depending upon the types of dispositions we capture for that particular subject.
• One needs to select the disposition from the list appear to get relevant results.
• It works for Indian database only.