New On Manupatra

Corresponding Provisions at Your Fingertips


New Feature that will make navigating through legal provisions even more seamless!

Corresponding Provisions at Your Fingertips

You can now access corresponding provisions of the newly enacted Bharatiya Nagarik Suraksha Sanhita (BNSS), Bharatiya Nyaya Sanhita (BNS), and Bharatiya Sakshya Adhiniyam (BSA) directly from the TOC of the repealed IPC, Cr.PC, and Evidence Act—and vice versa!

Key Benefits

  1. Clickable Links: Easily explore corresponding sections with a single click!
  2. Effortless Comparison: Directly compare old and new provisions to stay updated with the latest changes in law.
  3. Streamlined Access: View provisions across Acts without navigating away from the TOC.
  4. Check out this new feature to ensure you have covered all ground and yet save time ! Now available on your Manupatra platform.

    Stay ahead, stay informed, and make your legal research smoother than ever!