Timeline


Graphical representation of the occurrence of cases in different years. This provides the user a quick information on the number of verdicts passed and as available in Manupatra database in graphical representation. This feature helps the researcher/ user to form a statistical opinion on prevailing prominence of legal issue during a particular year range vis-a-vis verdicts passed by the respective Courts, Tribunals and Commissions, Notifications as covered in Manupatra database.

Search in Results

  • This interface helps you to Refine and further narrow down your search. In Search eg. for child custody.
  • Click on Search in results
  • Type your query e.g. alimony
  • Click on Refine
  • The results get refined to 142 results from 1053 results